Kh. Bungbung vs State Of Manipur
2025 Latest Caselaw 305 Mani

Manipur High Court

Kh. Bungbung vs State Of Manipur on 6 March, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

SHAMURAILATPAM                          Digitally signed by
                                        SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA                           Date: 2025.03.07 10:27:48 +05'30' Page |1

                                                                                  Items No. 2-3
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL

                                         Crl. A. No. 1 of 2018

                 Kh. Bungbung

                                                                                 Appellant
                                           Vs.
                 State of Manipur

                                                                               Respondent
                                    With MC(Crl.A.) No. 7 of 2024


                                      BEFORE
                 HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                   HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                              ORDER

06.03.2025 (D. Krishnakumar, C.J) :

We heard the arguments of Mr. Khaidem Mani, learned senior counsel

assisted by Mr. Aribam Gautam Sharma, learned counsel appearing on behalf of

the appellant and Mr. Athouba Khaidem, learned Senior Additional Government

Advocate assisted by Mr. Phungyo Zingkhei, learned Deputy Government Advocate

appearing on behalf of the State respondents at length.

Judgment and order is reserved.

However, parties are permitted to file their written submissions within

2 (two) weeks from today.

                                JUDGE                            CHIEF JUSTICE
     Sushil