Ningson Leishiwon vs State Of Manipur & 2 Ors
2025 Latest Caselaw 423 Mani

Manipur High Court

Ningson Leishiwon vs State Of Manipur & 2 Ors on 20 June, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally
       signed by                                 1
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH                                                               Item No. 31
       Date:                 IN THE HIGH COURT OF MANIPUR
EET    2025.06.20
                                       AT IMPHAL
       13:16:28
SINGH +05'30'
                                      WP(C) No. 345 of 2024


                      Ningson Leishiwon                              Petitioner

                                           Vs.

                      State of Manipur & 2 Ors                       Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.06.2025

Mr. S. Jasobanta, learned counsel appearing for respondent No.

3, seeks adjournment of the hearing of this case on the ground that he

has some personal difficulty today.

Mr. Kh. Tarunkumar, learned senior counsel appearing for the

petitioner, submitted that the issue raised in this writ petition is squarely

covered by the judgment & order rendered by this Court and by the

hon'ble Apex Court. The learned senior counsel, accordingly, prays for

fixing a short date.

As prayed for, list this case again on 09.07.2025.

JUDGE Indrajeet