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Ashin @ Kashin @ Kasinba vs State Of Manipur
2025 Latest Caselaw 408 Mani

Citation : 2025 Latest Caselaw 408 Mani
Judgement Date : 12 June, 2025

Manipur High Court

Ashin @ Kashin @ Kasinba vs State Of Manipur on 12 June, 2025

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
DRA SINGH Date: 2025.06.12
          16:47:28 +05'30'
                                            IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL

                                                   CRL. A. No. 17 of 2021

                            Ashin @ Kashin @ Kasinba
                                                                                       ... Appellant
                                                           - Versus -

                            State of Manipur
                                                                                    ... Respondent

                                                    B E F O R E
                                    HON'BLE THE CHIEF JUSTICE MR. K. SOMASHEKAR
                                     HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA



                                                        O R D E R

[K. Somashekar, CJ] 12.06.2025

Learned counsel for the appellant, Mr. Th. Jugindro

appears before this Court physically and seeks a short accommodation

on the premises that he wants to go through the impugned judgment of

the conviction order of sentence rendered by the Court below in Spl. T.

(POCSO) Case No. 1 of 2017.

In this matter, learned Public Prosecutor for the

respondent, Mr. Athouba Khaidem appears before this Court physically.

Keeping in view of the submission made by the learned

counsel appearing for the appellant in this matter is concerned, it is

deemed appropriate that this matter would be listed on 24.07.2025.

                                                 JUDGE                   CHIEF JUSTICE

                            Bipin




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