Mutum Anilkumar Singh vs State Of Manipur & 2 Ors
2025 Latest Caselaw 398 Mani

Manipur High Court

Mutum Anilkumar Singh vs State Of Manipur & 2 Ors on 11 June, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item No. 2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 295 of 2025

            Mutum Anilkumar Singh.
                                                               ...Petitioner
                                         - Versus -
            State of Manipur & 2 Ors.
                                                           ...Respondents

                              B EF O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

11-06-2025

Present Mrs. G. Pushpa, learned counsel along with

Ms. Th. Ranjeeta, learned counsel for the petitioner; Mr. Lenin Hijam,

learned Advocate General along with Mr. Athouba Khaidem, learned

Government Advocate assisted by Mr. A. Bheigya Meitei, learned counsel

for respondent Nos. 1, 2 & 3.

Judgment has been pronounced in WP(C) No. 218 of 2025 and the

writ petition is disposed of.

In terms of the signed order, list this case on 09-07-2025 for further

proceedings.

Copy of this order be furnished to the learned counsel appearing for

the parties.

                                                          JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2025.06.12
VICTORIA 12:45:39 +05'30'