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State Of Manipur; & Ors vs W. Jico Singh
2025 Latest Caselaw 70 Mani

Citation : 2025 Latest Caselaw 70 Mani
Judgement Date : 14 July, 2025

Manipur High Court

State Of Manipur; & Ors vs W. Jico Singh on 14 July, 2025

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2025.07.16
SINGH     12:28:56 +05'30'

                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                              W.A. No. 42 of 2023

                         State of Manipur; & Ors.
                                                                                  Appellants
                                                    Vs.
                         W. Jico Singh
                                                                                 Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. KEMPAIAH SOMASHEKAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

(ORDER)

(K. SOMASHEKAR, C.J.)

14.07.2025

Learned Government Advocate for the appellants, Mr. Shyam

Sharma and learned counsel for the respondent, Ms. Keisham Melody are

present before the Court physically.

The present writ appeal has been preferred by the

appellants/State of Manipur against the order dated 10.11.2021 rendered by

the learned Single Judge on the writ side in W.P. (C) No. 611 of 2019.

However, learned Government Advocate in this matter seeks

some short accommodation to submit synoptic notes in terms of his

submission.

Keeping in view the status in this matter are concerned, it is

deemed appropriate that learned Government Advocate be directed to

submit the latest judgment which has been rendered by the Hon'ble

Supreme Court of India relating to appointment on compassionate grounds,

Page | 1 for providing job would be considered by the concerned competent authority

is in accordance with law.

Accordingly, made an observation.

Consequently, this matter would be listed on 30.07.2025.

                    JUDGE                            CHIEF JUSTICE
Sandeep




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