Unknown vs M/S Keystone Infra Private Limited
2025 Latest Caselaw 170 Mani

Manipur High Court

Unknown vs M/S Keystone Infra Private Limited on 16 January, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

              Digitally signed by                                       Supp. IN. 2
SHOUGRAKPAM   SHOUGRAKPAM DEVANANDA
DEVANANDA     SINGH
              Date: 2025.01.16 13:38:04
SINGH         +05'30'


                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
         MC(CRP(CRP Art. 227)) No. 61 of 2024
         (Ref:- CRP(CRP Art. 227) No. 36 of 2024
         the Chief Engineer, PWD                               ... Applicant
                Vs.
         M/S Keystone Infra Private Limited                    ... Respondent

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

16-01-2025 In view of the judgment passed today in the main petition, the misc. case stands closed.

JUDGE Devananda