K. Basanta Singh vs State Of Manipur & Ors
2025 Latest Caselaw 278 Mani

Manipur High Court

K. Basanta Singh vs State Of Manipur & Ors on 24 February, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM   Digitally signed by
                                                                              IN. 72
              SHOUGRAKPAM DEVANANDA
DEVANANDA     SINGH
              Date: 2025.02.24 15:16:32 +05'30'
SINGH

                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL
        WP(C) No. 27 of 2016
        K. Basanta Singh                                       ... Petitioner
              Vs.
        State of Manipur & ors.                                ... Respondents

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                  O R D E R

24-02-2025 Mr. Shyam Sharma, learned GA appearing for the respondents submitted that the judgment dated 18-11-2024 passed by the full bench of this court relied on by the learned senior counsel appearing for the petitioner has been challenged by the State Government by filing an SLP and that the SLP will be coming up very soon. The learned GA, accordingly, prays for taking up this matter after some time.

Mr. Kh. Tarunkumar, learned senior counsel appearing for the petitioner submitted that he has no objection.

As prayed for by the learned GA, list this case again on 01-04-2025.

JUDGE Devananda