Anoubam (N) Laipubam (O) vs State Of Manipur & Ors
2025 Latest Caselaw 231 Mani

Manipur High Court

Anoubam (N) Laipubam (O) vs State Of Manipur & Ors on 12 February, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                                  IN. 29
DEVANANDA   DEVANANDA SINGH
            Date: 2025.02.12 14:07:01
SINGH       +05'30'


                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
             WP(C) No. 725 of 2024
             Anoubam (N) Laipubam (O)
             Brojeshwori Devi                                      ... Petitioner
                   Vs.
             State of Manipur & ors.                               ... Respondents

                                       B E F O R E
                         HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                             O R D E R

12-02-2025 Mr. Th. Vashum, learned GA appearing for the respondents submitted that he has received parawise comments and the learned GA seeks two weeks' time for filing counter affidavit.

Mr. Ng. Jotindro Luwang, learned counsel appearing for the petitioner prays for early disposal of this case on the ground that the present writ petition is squarely covered by a judgment passed by this court.

In view of the submission made above, let this case be listed again on 12-03-2025.

JUDGE Devananda