Thangjam Surchandra Singh & Anr vs State Of Manipur & Ors
2025 Latest Caselaw 229 Mani

Manipur High Court

Thangjam Surchandra Singh & Anr vs State Of Manipur & Ors on 12 February, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                                  IN. 28
M DEVANANDA DEVANANDA SINGH
            Date: 2025.02.12 14:07:11
SINGH       +05'30'


                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
              WP(C) No. 721 of 2024
              Thangjam Surchandra Singh & anr.                      ... Petitioners
                    Vs.
              State of Manipur & ors.                               ... Respondents

                                        B E F O R E
                          HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

12-02-2025 Mrs. L. Monomala, learned GA appearing for the respondents submitted that she has received parawise comments and the learned GA seeks two weeks' time for filing counter affidavit.

Mr. Ng. Jotindro Luwang, learned counsel appearing for the petitioners prays for early disposal of this case on the ground that the present writ petition is squarely covered by a judgment passed by this court.

In view of the submission made above, let this case be listed again on 12-03-2025.

JUDGE Devananda