Citation : 2025 Latest Caselaw 524 Mani
Judgement Date : 28 April, 2025
LAISHRA Digitally signed
by LAISHRAM
M DHAKESHORI
DEVI
DHAKESH Date:
ORI DEVI 2025.04.28
16:26:49 +05'30'
Item No. 2-5
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC(WP(C)) No. 274 of 2025
Gurumayum Tapankumar Sharma ...Applicant/s
Vrs.
State of Manipur & 2 ors. ...Respondent/s
With MC(WP(C)) No. 241 of 2025 MC(WP(C)) No. 278 of 2025 WP(C) No. 285 of 2025
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 28.04.2025 Heard Mr. HS Paonam, learned senior counsel assisted by Mr. Sushruta, learned counsel appearing for the petitioner; Mr. S. Nepolean, learned GA assisted by Mrs. RK Emily, learned Dy. GA appearing for respondent Nos. 1 & 2 and Mr. N. Ibotombi, learned senior counsel assisted by Mr. Ningtamba, learned counsel appearing for respondent No. 3.
Hearing concluded.
Judgment reserved.
As directed earlier by this Court, Mr. S. Nepolean, learned GA placed before this Court the relevant Government file, and after perusal of the same, this Court has returned back the same file to the learned GA.
JUDGE
Dhakeshori
Page 1
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