Lungkhosei Sitlhou & 16 Ors vs State Of Manipur & 3 Ors
2025 Latest Caselaw 523 Mani

Manipur High Court

Lungkhosei Sitlhou & 16 Ors vs State Of Manipur & 3 Ors on 28 April, 2025

LAIREN Digitally
       signed by                                       1
MAYUM LAIRENMAYU
       M INDRAJEET
INDRAJ SINGH
       Date:                                                                     I tem No. 23
EET    2025.04.28
       16:52:28                  I N THE HI GH COURT OF MANI PUR
SINGH +05'30'
                                             AT I MPHAL
                                           WP( C) No. 758 of 2022

                          Lungkhosei Sitlhou & 16 ors.                   Petitioners
                                               Vs.
                          State of Manipur & 3 ors.                    Respondents

BEFORE HON'BLE MR. JUSTI CE AHANTHEM BI MOL SI NGH 28.04.2025 Mrs. L. Monomala, learned G.A. appearing for the respondents, prays for taking up this matter in the next week so as to enable her to peruse the judgment & order passed by this Court.

Ms. Th. Ranjeeta, learned counsel appearing for the petitioners, has no objection.

As prayed for, list this case again on 09.05.2025.

JUDGE I ndrajeet