Usham Dharmaraj Meetei vs State Of Manipur & 3 Ors
2024 Latest Caselaw 420 Mani

Manipur High Court

Usham Dharmaraj Meetei vs State Of Manipur & 3 Ors on 17 September, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally signed
        by
MAYUM LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH                                                                 Item No. 72
ET      Date:
        2024.09.17                 IN THE HIGH COURT OF MANIPUR
SINGH 16:21:06 -07'00'
                                             AT IMPHAL

                                            WP(C) No. 736 of 2019

                             Usham Dharmaraj Meetei
                                                                           Petitioner
                                                Vs.
                             State of Manipur & 3 ors.
                                                                         Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17.09.2024

Heard Mr. Y. Nirmolchand, learned senior counsel assisted by Mr. L. Raju, learned counsel appearing for the petitioner; Mr. Phungyo Zingkhai, learned Dy. G.A. appearing for respondent Nos. 1 to 3; and Mr. S. Suresh, learned counsel appearing for respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE Indrajeet