Sanasam Shamungou Singh vs Deputy Commissioner/Collector Land ...
2024 Latest Caselaw 409 Mani

Manipur High Court

Sanasam Shamungou Singh vs Deputy Commissioner/Collector Land ... on 5 September, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIREN Digitally
       signed by
MAYUM LAIRENMAYUM
                                                                             Item Nos. 81-84
INDRAJ INDRAJEET
       SINGH
EET    Date:                          IN THE HIGH COURT OF MANIPUR
       2024.09.05
SINGH 16:12:07 -07'00'                          AT IMPHAL

                                               LA.App. No. 1 of 2021
                                                         with
                                 LA.App. No. 6 of 2023 with LA.App. No. 1 of 2022 with
                                                 LA.App. No. 7 of 2023

                             Sanasam Shamungou Singh
                                                                              Appellant
                                               Vs.
                             Deputy Commissioner/Collector Land Acquisition Imphal East
                             District & 2 ors.
                                                                         Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05.09.2024

Mr. O. Chittaranjan, learned counsel appeared for the appellant in LA.App. No. 1 of 2021 & LA.App No. 1of 2022.

I have heard the submission advanced by Mr. Niranjan Sanasam, learned G.A. appearing for the appellant in LA.App. No. 6 of 2023 & LA.App. No. 7 of 2023.

In the midst of the hearing, the learned G.A. seeks 1(one) week's time for producing copy of the judgment passed by the Reference Court in O.S.(L.A. No. 64 of 2013).

As prayed for by the learned G.A., list these cases again on 23.09.2024 for further hearing.

JUDGE Indrajeet