The Chief Engineer Pwd vs M/S Keystone Infra Private Limited
2024 Latest Caselaw 467 Mani

Manipur High Court

The Chief Engineer Pwd vs M/S Keystone Infra Private Limited on 4 November, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIRENMAYUM
INDRAJEET
                                                                             Item Nos. 5 & 6
SINGH
Digitally signed by                 IN THE HIGH COURT OF MANIPUR
LAIRENMAYUM
INDRAJEET SINGH                               AT IMPHAL
Date: 2024.11.04 14:49:22
+05'30'

                                       CRP(CRP.Art.227) No. 36 of 2024
                                                      with
                                       MC(CRP(CRP.Art.227)) No. 61 of 2024
                              The Chief Engineer PWD
                                                                             Petitioner
                                                 Vs.
                              M/S Keystone Infra Private Limited
                                                                         Respondent

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04.11.2024 Heard Mr. M. Rarry, learned senior assisted by Ms. Birjet, learned counsel appearing for the petitioner; and Mr. H.S. Paonam, learned senior counsel assisted by Mr. Purvesh Buttan, learned counsel appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE Indrajeet