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Sujata Paul & Anr vs I.T.O.W-2 & 2 Ors
2024 Latest Caselaw 196 Mani

Citation : 2024 Latest Caselaw 196 Mani
Judgement Date : 21 May, 2024

Manipur High Court

Sujata Paul & Anr vs I.T.O.W-2 & 2 Ors on 21 May, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRAM Digitally
         LAISHRAM
                   signed by

DHAKESH DHAKESHORI DEVI
         Date: 2024.05.21
ORI DEVI 14:43:08 +05'30'                                                              IN. 7-8


                                      IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                       WP(C)) No. 626 of 2007
                       Sujata Paul & anr.                             ... Petitioner/s
                               Vs.
                       I.T.O.W-2 & 2 ors.                             ... Respondent/s

With MC(WP(C)) No. 281 of 2007

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

21-05-2024

Heard Mr. H.S.Paonam, learned senior counsel assisted by Mr. SS Yumnam, learned counsel appearing for petitioners and Mr. Kh. Samarjit, learned DSGI assisted by Mr. Armananda, learned counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Dhakeshori

 
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