Citation : 2024 Latest Caselaw 195 Mani
Judgement Date : 21 May, 2024
LAISHRAM Digitally
LAISHRAM
signed by
DHAKESH DHAKESHORI DEVI
Date: 2024.05.21
ORI DEVI 14:43:08 +05'30' IN. 7-8
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C)) No. 626 of 2007
Sujata Paul & anr. ... Petitioner/s
Vs.
I.T.O.W-2 & 2 ors. ... Respondent/s
With MC(WP(C)) No. 281 of 2007
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
21-05-2024
Heard Mr. H.S.Paonam, learned senior counsel assisted by Mr. SS Yumnam, learned counsel appearing for petitioners and Mr. Kh. Samarjit, learned DSGI assisted by Mr. Armananda, learned counsel appearing for the respondents.
Hearing concluded.
Judgment reserved.
JUDGE
Dhakeshori
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