State Of Manipur & Anr vs Leishangthem Chandrakeshore Singh & ...
2024 Latest Caselaw 176 Mani

Manipur High Court

State Of Manipur & Anr vs Leishangthem Chandrakeshore Singh & ... on 7 May, 2024

LAIREN Digitally
       signed by
MAYUM LAIRENMAYUM
       INDRAJEET
                                                                          Item Nos. 27 & 28
INDRAJ SINGH
       Date:                       IN THE HIGH COURT OF MANIPUR
EET    2024.05.07
       17:39:54                              AT IMPHAL
SINGH +05'30'
                                         WA No. 116 of 2023
                                                With
                                        MC(WA) No. 183 of 2023

         State of Manipur & anr.
                                                                           Appellants
                                          Vs.
         Leishangthem Chandrakeshore Singh & anr.
                                                                         Respondents
                                           BEFORE
                     HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                     HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                               ORDER

07.05.2024.

Siddharth Mridul, C.J.:

Mr. Athouba Khaidem, learned Government Advocate, appears on

behalf of the appellants; Mr. L. Anand, learned counsel, appears on behalf of

respondent No. 1; and Mr. S. Suresh, learned counsel, appears on behalf of

respondent No. 2.

Arguments have been heard.

Judgment is reserved.

                               JUDGE                         CHIEF JUSTICE
         Indrajeet