Ram Kumar Thakur vs Union Of India
2024 Latest Caselaw 174 Mani

Citation : 2024 Latest Caselaw 174 Mani
Judgement Date : 7 May, 2024

Manipur High Court

Ram Kumar Thakur vs Union Of India on 7 May, 2024

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                48-49
            IN THE HIGH COURT OF MANIPUR
                      AT IMPHAL


WP(C) No.1080 of 2018 with
WP(C) No.15 of 2019


Ram Kumar Thakur                         ... Petitioner

                             -Versus-
Union of India                           ... Respondent

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 7.5.2024 Present Mr.Riyananda, learned counsel for the petitioner. Mr.Armananda, learned counsel for the respondent submits that the judgment relied by the petitioner herein is pending before the Hon'ble Supreme Court and matter may be listed on 9.7.2024.

In the circumstance, list this case after disposal of the connected SLP (C) 9333-9347/2023.

JUDGE

Priyojit

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