Kakhulin Dangmei vs Dongkhopao Haokip & 4 Ors
2024 Latest Caselaw 245 Mani

Manipur High Court

Kakhulin Dangmei vs Dongkhopao Haokip & 4 Ors on 27 June, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                             Item No. 36-37


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                           RSA No. 1 of 2020 with
                             RSA No. 2 of 2020

       Kakhulin Dangmei
                                                       .....Appellant/s

                                  - Versus -

       Dongkhopao Haokip & 4 Ors.
                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

27.06.2024

[1] Present Mr. H. Chandrakumar, learned counsel for the

appellant and Mr. Th. Henba, learned counsel for respondent No. 1.

[2] Mr. H. Chandrakumar, learned counsel for the appellant

submits a written argument along with compilation of judgment.

[3] The same is taken on record and a copy of the same is

furnished to the learned counsel for the respondent.

[4] List this case on 25.07.2024.

JUDGE

Kh. Joshua Maring