M/S Vijay Nirman Company Private Ltd vs Union Of India
2024 Latest Caselaw 244 Mani

Manipur High Court

M/S Vijay Nirman Company Private Ltd vs Union Of India on 27 June, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                               IN. 70
DEVANANDA   DEVANANDA SINGH
            Date: 2024.06.28 11:53:24
SINGH       +05'30'
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                WP(C) No. 894 of 2022
                M/S Vijay Nirman Company Private Ltd.                 ... Petitioner
                      Vs.
                Union of India                                        ... Respondent

                                           B E F O R E
                             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                  O R D E R

27-06-2024 Heard Mr. T. Momo, learned counsel appearing for the petitioner and Mr. Kh. Samarjit, learned DSGI assisted by Mr. N. Nongdamba, learned counsel appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE Devananda