State Of Manipur vs Mrs. Lhaineikim Lhouvum @ Kikim
2024 Latest Caselaw 243 Mani

Manipur High Court

State Of Manipur vs Mrs. Lhaineikim Lhouvum @ Kikim on 27 June, 2024

KHOIROM Digitally  signed by      IN THE HIGH COURT OF MANIPUR
          KHOIROM
BIPINCHAN Date: 2024.06.27SINGH
          BIPINCHANDRA                      AT IMPHAL
DRA SINGH 14:16:39 +05'30'
                                   MC(CRIL. PETN.) No. 31 of 2024
                                    [Ref.: Cril. Petn. No. 35 of 2024]


       State of Manipur
                                                                             .... Applicant
                                               - Versus -

       Mrs. Lhaineikim Lhouvum @ Kikim
                                                                           .... Respondent

BEFORE HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

27.06.2024

In view of the judgment and order passed today in CRIL. PETN. No. 35 of 2024, the present application is disposed of.

JUDGE

Bipin