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State Of Manipur vs Mrs. Lhaineikim Lhouvum @ Kikim
2024 Latest Caselaw 241 Mani

Citation : 2024 Latest Caselaw 241 Mani
Judgement Date : 27 June, 2024

Manipur High Court

State Of Manipur vs Mrs. Lhaineikim Lhouvum @ Kikim on 27 June, 2024

KHOIROM Digitally
          KHOIROM
                   signed by           IN THE HIGH COURT OF MANIPUR
BIPINCHAN BIPINCHANDRA
          Date: 2024.06.27
                           SINGH                 AT IMPHAL
DRA SINGH 14:16:15 +05'30'
                                         MC(CRIL. PETN.) No. 29 of 2024
                                          [Ref.: Cril. Petn. No. 33 of 2024]


          State of Manipur
                                                                                     .... Applicant
                                                      - Versus -

          Mrs. Lhaineikim Lhouvum @ Kikim
                                                                                  .... Respondent

BEFORE HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

27.06.2024

In view of the common judgment and order passed today in CRIL. PETN. No. 33 of 2024 and CRIL. PETN. No. 34 of 2024, the present application is disposed of.

JUDGE

Bipin

 
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