L. Chandrakeshore Singh vs Chiphang Arthur Worchuiyo & 2 Ors
2024 Latest Caselaw 313 Mani

Manipur High Court

L. Chandrakeshore Singh vs Chiphang Arthur Worchuiyo & 2 Ors on 29 July, 2024

                                                                         Item no. 2
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL


                        Cont. Case (C) No. 119 of 2023


L. Chandrakeshore Singh
                                                                   .... Petitioner
                                    - Versus -

Chiphang Arthur Worchuiyo & 2 Ors
                                                                 .... Respondent

BEFORE HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

29.07.2024

Heard Mr. B. Kirankumar, learned counsel appearing for the petitioner and Mr. P. Tamphamani, learned counsel appearing for the State respondent.

Mr. P. Tamphamani, learned counsel for the State respondent handed over the judgment and order dated 19.07.2024 passed in WA No. 116 of 2023 by the Division Bench of this High Court wherein the Division Bench had directed the authorities to implement the direction given by the Single Bench within 2(two) months.

As agreed by both the learned counsel appearing for the parties, list the matter on 19.09.2024.

JUDGE Lucy

LUCY Digitally by LUCY signed

GURUM GURUMAYUM Date: 2024.07.29 AYUM 13:37:35 +05'30'