Citation : 2024 Latest Caselaw 286 Mani
Judgement Date : 19 July, 2024
Digitally signed by
JOHN JOHN TELEN KOM
TELEN KOM Date: 2024.07.24
08:03:17 +05'30'
Item No.12-22 & 24-59
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C)No.331 of 2023 with WP(C)No.332 of 2023 with
WP(C)No.276 of 2024 with WP(C)No.1068 of 2022 with
WP(C)No.1080 of 2022 with WP(C)No.13 of 2024 with
WP(C)No.14 of 2024 with WP(C)No.150 of 2024 with
WP(C)No.15 of 2024 with WP(C)No.18 of 2023 with
WP(C)No.201 of 2024 with WP(C)No.231 of 2024with
WP(C)No.235 of 2018 with WP(C)No.296 of 2024 with
WP(C)No.329 of 2023 with WP(C)No.330 of 2023 with
WP(C)No.333 of 2023 with WP(C)No.349 of 2023 with
WP(C)No.478 of 2023 with WP(C)No.479 of 2023 with
WP(C)No.506 of 2023 with WP(C)No.507 of 2023 with
WP(C)No.508 of 2023 with WP(C)No.509 of 2023with
WP(C)No.96 of 2024 with WP(C)No.1046 of 2022 with
WP(C)No.928 of 2023 with WP(C)No.1045 of 2022 with
WP(C)No.620 of 2019 with WP(C)No.660 of 2023 with
WP(C)No.67 of 2023 with WP(C)No.688 of 2018 with
WP(C)No.690 of 2018 with WP(C)No.749 of 2023 with
WP(C)No.765 of 2022 with WP(C)No.766 of 2022 with
WP(C)No.788 of 2022 with WP(C)No.847 of 2023with
WP(C)No.863 of 2023 with WP(C)No.864 of 2024 with
WP(C)No.868 of 2023 with WP(C)No.87 of 2024 with
WP(C)No.88 of 2024 with WP(C)No.89 of 2024 with
WP(C)No.90 of 2024 with WP(C)No.51 of 2024 with
WP(C)No.764 of 2022
KH Puspalata Devi
...Petitioner
- Versus-
State of Manipur & 3 Ors.
...Respondents
BEFORE
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
19.07.2024.
[1] Present Mr. Kh. Tarunkumar, learned senior counsel, Mr. HS Paonam, learned senior counsel, Mr. Ch. Robinchandra, learned counsel, Mr. RK Deepak, learned senior counsel, Mr. AP Sahu, learned counsel and Ms. Nandita, learned counsel for the petitioners and Mr. M. Rarry, learned special counsel and Mr. Th. Sukumar, learned GA & Mrs. CH. Sundari, learned GA for the State respondents and S. Jasobanta, learned counsel and Mr. S. Suresh, learned counsel the respondents.
[2] It is submitted that the Hon'ble Division Bench pronounced judgment & order involving the same issue of recovery of access today.
[3] List these cases along with the copy of the order of the Division Bench on 07.08.2024 as part heard.
JUDGE
John Kom
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