Kh. Ramdhon Singh & Ors vs State Of Manipur & Ors
2024 Latest Caselaw 9 Mani

Manipur High Court

Kh. Ramdhon Singh & Ors vs State Of Manipur & Ors on 15 January, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by
         SHOUGRAKPAM                                                       IN. 53
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2024.01.15
DA SINGH 16:16:37 +05'30'       IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
           WP(C) No. 31 of 2011
           Kh. Ramdhon Singh & ors.                       ... Petitioners
                 Vs.
           State of Manipur & ors.                        ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

15-01-2024 Heard Mr. S. Inaocha, learned counsel appearing for the petitioners; Mr. Niranjan Sanasam, learned GA appearing for the respondents No. 1, 2, 4 and 5, Mr. N. Ibotombi, learned senior counsel assisted by Ms. Babina, learned counsel appearing for the respondents No. 3 and 6 and Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondent No. 7.

Hearing concluded.

Judgment reserved.

JUDGE Devananda