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Md. Hassimuddin vs Chandra Bahadur Sunwar & Ors
2024 Latest Caselaw 16 Mani

Citation : 2024 Latest Caselaw 16 Mani
Judgement Date : 17 January, 2024

Manipur High Court

Md. Hassimuddin vs Chandra Bahadur Sunwar & Ors on 17 January, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by
         SHOUGRAKPAM                                                                IN. 73
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2024.01.17
DA SINGH 16:18:52 +05'30'         IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
             CRP(CRP Art. 227) No. 46 of 2014
             Md. Hassimuddin                                 ... Petitioner
                  Vs.
             Chandra Bahadur Sunwar & ors.                   ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

17-01-2024 Heard Mr. H. Dijen, learned counsel appearing for the petitioner and Mr. Ng. Premkumar, learned counsel appeared for the respondent No.1 and 2. None appeared for the respondent No. 3, despite service of notice.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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