Murli Manohar vs Union Of India & Anr
2024 Latest Caselaw 12 Mani

Manipur High Court

Murli Manohar vs Union Of India & Anr on 15 January, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                              Item No. 12-14

                IN THE HIGH COURT OF MANIPUR
                          AT IMPHAL

                    MC(WP(C) No. 342 of 2023 with
                    MC(WP(C) No. 414 of 2023 with
                       WP(C) No. 764 of 2023

       Murli Manohar
                                                        .....Petitioner/s

                                   - Versus -

       Union of India & Anr.
                                                        .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

15.01.2024

[1] Heard Mr. BP. Sahu, learned senior counsel assisted by Mr. AP. Sahu, learned counsel on behalf of petitioner and Mr. Kh. Samarjit, learned DSGI assisted by Mr. Nongdamba, learned counsel on behalf of the respondents.

[2] Hearing concluded. Order reserved. [3] The parties are permitted to submit any case law within one week till the pronouncement of judgment. [4] Interim order is extended.

                                                              JUDGE
       joshua



                    KH.           Digitally signed by
                                  KH. JOSHUA
                    JOSHUA        MARING
                                  Date: 2024.01.18
                    MARING        10:16:23 +05'30'