K. Basanta Singh vs State Of Manipur
2024 Latest Caselaw 39 Mani

Manipur High Court

K. Basanta Singh vs State Of Manipur on 6 February, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                               Item No. 51

                IN THE HIGH COURT OF MANIPUR
                          AT IMPHAL

                          WP(C) No. 27 of 2016

       K. Basanta Singh
                                                      .....Petitioner/s

                                    - Versus -

       State of Manipur
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

06.02.2024

[1] Mr. Kh. Tarunkumar, learned senior counsel assisted by

Mr. Jemon, learned counsel for the petitioner and Mrs. Ch. Sundari,

learned G.A. representing learned A.G.

[2] Mr. Kh. Tarunkumar, learned senior counsel for the

petitioner, submits that similar matter is pending before the Full Bench.

[3] List this case when the Full Bench judgment is

pronounced.

                                                             JUDGE
       joshua



                  KH.        Digitally signed by
                             KH. JOSHUA
                  JOSHUA     MARING
                             Date: 2024.02.09
                  MARING     11:22:39 +05'30'