Chingabam Dilip Meitei vs State Of Manipur & Ors
2024 Latest Caselaw 34 Mani

Manipur High Court

Chingabam Dilip Meitei vs State Of Manipur & Ors on 5 February, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally
         by
                  signed

KPAM     SHOUGRAKPAM
         DEVANANDA
                                                                               IN. 43
DEVANAN SINGH
         Date: 2024.02.05
DA SINGH 14:34:17 +05'30'         IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
           WP(C) No. 349 of 2016
           Chingabam Dilip Meitei                               ... Petitioner
                 Vs.
           State of Manipur & ors.                              ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05-02-2024 Heard Mr. N. Umakanta, learned counsel appearing for the petitioner; Mr. Niranjan Sanasam, learned GA appearing for the respondents No. 1, 3 and 4, Mr. N. Ibotombi, learned senior counsel assisted by Mr. A. Rommel, learned counsel appearing for the respondent No. 2 and Mr. S. Samarjeet, learned senior counsel appearing for the respondent No. 5.

Hearing concluded.

Judgment reserved.

JUDGE Devananda