N. Muhindro Meitei vs State Of Manipur & Ors
2024 Latest Caselaw 29 Mani

Manipur High Court

N. Muhindro Meitei vs State Of Manipur & Ors on 2 February, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   DB Item Nos. 1-2

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                W.P.(Crl.) No. 29 of 2013

           N. Muhindro Meitei.
                                                               ...Petitioner
                                         - Versus -
           State of Manipur & Ors.
                                                            ...Respondents
                                           With
                                W.P.(Crl.) No. 32 of 2013

                             B EF O R E
           HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

02-02-2024 Siddharth Mridul (C.J.),

Mr. Th. Jugindro, learned counsel, appears for the petitioners;

Mr. R.K. Umakanta, learned PP, appears for the State of Manipur; and

Mr. S. Samarjeet, learned Sr. PCCG, appears for the Union of India.

Arguments have been heard.

Judgment is reserved.

                                   JUDGE                    CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2024.02.06 VICTORIA 16:14:46 +05'30'