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M/S Bhartia Infra Project Ltd. & Anr vs Union Of India & Ors
2024 Latest Caselaw 379 Mani

Citation : 2024 Latest Caselaw 379 Mani
Judgement Date : 28 August, 2024

Manipur High Court

M/S Bhartia Infra Project Ltd. & Anr vs Union Of India & Ors on 28 August, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                                    IN. 2 & 3
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2024.08.28 14:11:16
SINGH       +05'30'                     IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                 MC(WP(C)) No. 409 of 2024
                 M/S Bhartia Infra Project Ltd. & anr.              ... Applicants
                       Vs.
                 Union of India & ors.                              ... Respondents
                       With
                 MC(WP(C)) No. 440 of 2024

                                           B E F O R E
                             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                O R D E R

28-08-2024

In view of the judgment passed by this court today in the connected writ petitions, the present applications stand closed.

JUDGE Devananda

 
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