State Of Manipur vs Lhaineikim Lhouvum Kikim; & Anr
2024 Latest Caselaw 341 Mani

Manipur High Court

State Of Manipur vs Lhaineikim Lhouvum Kikim; & Anr on 7 August, 2024

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

KABORAMB Digitally signed
AM       by KABORAMBAM
         SANDEEP SINGH
SANDEEP  Date: 2024.08.08
SINGH    12:56:06 +05'30'
                                                                              Item No. 1-4
                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
                                     Crl. A. No. 11 of 2024
                 State of Manipur
                                                                             Appellant
                                         Vs.
                 Lhaineikim Lhouvum Kikim; & Anr.
                                                                          Respondents
                                               With
                                      Crl. A. No. 12 of 2024
                                               With
                                    MC (Crl. A.) No. 23 of 2024
                                               With
                                    MC (Crl. A.) No. 24 of 2024

                                      BEFORE
                HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
                                          ORDER

07.08.2024 Siddharth Mridul, C.J.:

Mr. Lenin Hijam, learned Advocate General, Manipur, assisted by

Mr. Dimal Kumar, learned counsel, appears on behalf of the appellant; and Dr. Colin

Gonsalves, learned senior counsel, appears on behalf of the respondents through

video conferencing, assisted by Mr. Osbert Khaling, learned counsel.

Arguments have been heard on the appeals.

Judgment reserved.

Earlier interim order shall continue till the pronouncement of the

judgment.

                            JUDGE                           CHIEF JUSTICE
   Sandeep