Manoj Kumar Jain vs Mahendra Kumar Jain
2024 Latest Caselaw 320 Mani

Manipur High Court

Manoj Kumar Jain vs Mahendra Kumar Jain on 1 August, 2024

SHAMURAILATPAM SUSHIL SHARMA Digitally signed by SHAMURAILATPAM SUSHIL SHARMA
                             Date: 2024.08.02 15:08:41 +05'30'
                                                                                    Item No. 53
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                                           Crl. A. No. 24 of 2023


                     Manoj Kumar Jain
                                                                                 Appellant
                                               Vs.
                     Mahendra Kumar Jain
                                                                              Respondent

                                          BEFORE
                    HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL

                                                 ORDER

01.08.2024

Mr. Leo Rommel S., learned counsel appears on behalf of the

respondent.

Mr. M. Tapan Sharma, learned counsel appearing for the appellant

prays for and is granted 2 (two) weeks' time to file a brief written synopsis of

submissions running into not more than 3 (three) pages along with copies of

relevant judgments on which he places reliance after providing copies thereof to

learned counsel appearing on the other side.

List on 22.08.2024.

CHIEF JUSTICE Sushil