Laishram Radhakishore vs State Of Manipur & 2 Ors
2023 Latest Caselaw 284 Mani

SHAMURAILATPAM                   Digitally signed by SHAMURAILATPAM P a g e | 1
                                 SUSHIL SHARMA
SUSHIL SHARMA                    Date: 2023.10.19 17:21:46 +05'30'
                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL

                                   MC (W.A.) No 75 of 2023
                                   Ref:- W.A. No. 40 of 2023

              Laishram Radhakishore
                                                 .... Applicant
                           -Versus-

              State of Manipur & 2 Ors.
                                          ... Respondents

BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

19.10.2023

In view of the judgment and order passed today in W.A. No.

40 of 2023, this Misc. case is disposed of.

JUDGE ACTING CHIEF JUSTICE

Sushil