Lairenjam Brajamani Singh vs State Of Manipur & 3 Ors
2023 Latest Caselaw 328 Mani

Manipur High Court

Lairenjam Brajamani Singh vs State Of Manipur & 3 Ors on 29 November, 2023

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item No. 27

                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                          WP(C) No. 349 of 2023

       Lairenjam Brajamani Singh
                                                         .....Petitioner/s

                                       - Versus -

       State of Manipur & 3 Ors.
                                                         .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

29.11.2023

[1] Mrs. L. Monomala, learned G.A. for the State respondent

and Mr. S. Samarjeet, learned Sr. PCCG for respondent No. 4, seek 3

(three) weeks' time for filing their respective counter affidavits.

[2] Mr. Th. Kunjaraj, learned counsel for the petitioner,

submits that the present case is covered by the judgment & order dated

13.07.2022 passed by this Court in WP(C) No. 574 of 2021 and writ

appeals and SLPs against the judgment & order passed by the learned

Single Judge have already been dismissed.

[3]             List on 15.01.2024.



                                                                JUDGE
       joshua



                   KH.         Digitally signed by
                               KH. JOSHUA
                   JOSHUA      MARING
                               Date: 2023.12.01
                   MARING      09:48:09 +05'30'