Citation : 2023 Latest Caselaw 314 Mani
Judgement Date : 9 November, 2023
Items no. 3-5
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC (RSA) No. 4 of 2023
With
MC (RSA) No. 19 of 2023
With
MC (RSA) No. 20 of 2023
Lisham Anilkumar Singh and 3 Ors.
....Appellants
-Versus-
Kangjam Jayanta Singh
....Respondent
BEFORE HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU
09.11.2023
Mr. H. Prabirkumar, learned counsel appears for the appellants.
Mr. M. Rarry, learned counsel appears for the respondent.
List the matter on 30.11.2023, for announcement of judgment.
In the meantime, the learned counsel for the appellants requested to submit citation(s) and also undertakes to furnish the same to the learned counsel for the respondent.
JUDGE
Thoiba
KHOIROM Digitally signed by
KHOIROM BIPINCHANDRA
BIPINCHANDRA SINGH
Date: 2023.11.09 15:11:31 SINGH +05'30'
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