Ksh. Romen Singh vs State Of Manipur & Ors
2023 Latest Caselaw 137 Mani

SHOUGRAKP Digitally signed by                                                    IN. 82
AM        SHOUGRAKPAM
          DEVANANDA SINGH
DEVANANDA Date: 2023.03.30
SINGH     14:22:07 +05'30'
                                       IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
             WP(C) No. 436 of 2022
             Ksh. Romen Singh                                 ... Petitioner
                   Vs.
             State of Manipur & ors.                          ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30-03-2023 Heard Mr. Th. Khagemba, learned counsel appearing for the petitioner and Mr. A. Vashum, learned GA appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda