Yumnam Naocha vs State Of Manipur
2023 Latest Caselaw 133 Mani

                                                                         Item - 11-12


                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                 MC(Crl.A.) No.2 of 2020


       Yumnam Naocha

                                                                  .... Applicant/s
                                        - Versus -

       State of Manipur

                                                                .... Respondent/s

                              With Crl.A. No.9 of 2020

                                  BEFORE
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

29.03.2023

Present Mr. T. Rajendra, learned senior counsel assisted by Mr.

Bikash, learned counsel for the appellant and Mr. H. Samarjit, learned PP for

the State.

[2] Mr. T. Rajendra, learned senior counsel for the appellant hands

over copies of the judgments passed by this Court in similar matters and

furnished the copies to Mr. H. Samarjit, learned PP also.

[3] Fix on 06th April, 2023 for hearing of the appeal as well as the

Misc.Case.

JUDGE

- Larson