Citation : 2023 Latest Caselaw 26 Mani
Judgement Date : 12 January, 2023
Digitally signed IN. 94
SHOUGRA by
KPAM SHOUGRAKPAM
DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2023.01.13
10:45:42 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 892 of 2022
N. Sonibala Devi ... Petitioner
Vs.
State of Manipur & ors. ... Respondents
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 12-01-2023 Mr. N. Surendrajit, learned counsel appeared for the petitioner. Mr. A. Vashum, learned GA appearing for the respondents submitted that the authorities are re-examining whether the present petitioner is similarly situated with those persons on whose favour this court has already passed the judgment and order granting similar relief as sought for by the petitioner in the present writ petition.
Accordingly, the learned GA seeks three week further time. As prayed for by the learned GA, list this case again on 08-02-2023.
JUDGE
Devananda
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