Jotin Waikhom vs Khumukcham Joykishan Singh & Anr
2023 Latest Caselaw 93 Mani

                                                               Item No. 32,30,31,33

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
LHAINEI Digitally
        by
                  signed


CHONG LHAINEICHONG
        HAOKIP
                            MC(El.Pet.) No. 110 of 2022 With
HAOKIP Date:  2023.02.23
        14:19:39 +05'30'
                               El.Pet. No. 12 of 2022 With
                            El.Recr.Pet. No. 18 of 2022 With
                              MC(El.Pet.) No. 214 of 2022
     Jotin Waikhom
                                                          .....Applicant/s
        - Versus -

     Khumukcham Joykishan Singh & Anr.
                                                .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

23.02.2023

Heard Mr. Ajoy Pebam, learned counsel appearing for the applicant

and Mr. N. Ibotombi, learned senior counsel assisted by Mr. A. Rommel,

learned counsel appearing for the contesting respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong