Smt. Wahengbam Prava Devi & Anr vs State Of Manipur & Ors
2023 Latest Caselaw 58 Mani

Citation : 2023 Latest Caselaw 58 Mani
Judgement Date : 1 February, 2023

Manipur High Court

Smt. Wahengbam Prava Devi & Anr vs State Of Manipur & Ors on 1 February, 2023

SHOUGRA Digitally signed by                                                 IN. 64
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.02.01            IN THE HIGH COURT OF MANIPUR
DA SINGH 14:03:39 +05'30'
                                                AT IMPHAL

           WP(C) No. 925 of 2021
           Smt. Wahengbam Prava Devi & anr.                 ... Petitioners
                 Vs.
           State of Manipur & ors.                          ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 01-02-2023 Heard Ms. Sarvodaya Lakshmi, learned counsel appearing for the petitioners and Mr. A. Vashum, learned GA appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda

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