Lourembam Saratchandra Singh vs State Of Manipur & 2 Ors
2023 Latest Caselaw 56 Mani

                                                                        Item No. 56
                           IN THE HIGH COURT OF MANIPUR
LHAINEI Digitally signed
        by
                                     AT IMPHAL
CHONG LHAINEICHONG
        HAOKIP

HAOKIP Date:  2023.02.01
        12:48:30 +05'30'
                               WP(C) No. 1047 of 2022
    Lourembam Saratchandra Singh
                                                            .....Petitioner/s
      - Versus -
    State of Manipur & 2 Ors.
                                               .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.02.2023

Mr. Y. Ashang, learned Government Advocate and Mr. Winner,

learned counsel representing Mr. S. Jasobanta, learned counsel appearing for

the respondents seeks three weeks further time for filing their respective

counter affidavit.

Mr. Ch. Robinchandra, learned counsel appearing for the petitioner

submitted that the issue involved in the present writ petition is squarely

covered by judgment and order passed by the Division Bench of this Court

and the matter can be disposed of.

As the learned counsel appearing for the respondents prayed for

some time for filing counter affidavit, three weeks further time is granted for

filing the counter affidavit.

As prayed for, list this case again on 14.03.2023.

JUDGE

Lhaineichong