State Of Manipur & Anr vs Md. Abdul Hakim & Anr
2023 Latest Caselaw 342 Mani

Manipur High Court

State Of Manipur & Anr vs Md. Abdul Hakim & Anr on 11 December, 2023

LAIREN Digitally
        by
                 signed

MAYUM LAIRENMAYUM
        INDRAJEET                                                                            Item No. 80
INDRAJE SINGH                          IN THE HIGH COURT OF MANIPUR
        Date:
ET      2023.12.13                               AT IMPHAL
        11:23:32
SINGH +05'30'                                MC(WA) No. 161 of 2023

                          State of Manipur & anr.
                                                                                          Applicants
                                                    Vs.
                          Md. Abdul Hakim & anr.
                                                                                       Respondents
                                           BEFORE
                     HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                     HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
         11.12.2023
         Siddharth Mridul, C.J.:

Mr. Shyam Sharma, learned G.A, appears on behalf of the applicants.

This is an application filed by the State of Manipur, praying as follows:-

"In the premises stated above, Your Lordships' may be graciously pleased to allow the applicant for filling accompanying writ appeal without certified copy of the Judgment & Order dated 22.08.2023 as the same has already been filed in Writ Appeal No. 83 of 2023 pending before this Hon'ble Court."

Mr. N. Zequeson, learned counsel appearing for the respondents, fairly

does not oppose the same.

In view of the circumstance that the certified copy has already been filed

in WA No. 83 of 2023, the relief prayed for in the present application is allowed.

The miscellaneous application is disposed of accordingly.

                                    JUDGE                               CHIEF JUSTICE
         Indrajeet