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Miuchampou Kahmei vs State Of Manipur
2023 Latest Caselaw 172 Mani

Citation : 2023 Latest Caselaw 172 Mani
Judgement Date : 26 April, 2023

Manipur High Court
Miuchampou Kahmei vs State Of Manipur on 26 April, 2023
                                                                            Item No. 54

LHAINEI Digitally
        by
                  signed
                         IN THE HIGH COURT OF MANIPUR
CHONG LHAINEICHONG
        HAOKIP
                                   AT IMPHAL
HAOKIP Date:  2023.04.26
        14:53:28 +05'30'
                                WP(C) No. 441 of 2017
       Miuchampou Kahmei
                                                          .....Petitioner/s
         - Versus -
       State of Manipur
                                                  .......Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 26.04.2023

Heard Mr. N. Ibotombi, learned senior counsel assisted by Mr. T.

Newmei, learned counsel appearing for the petitioner, Mr. Niranjan Sanasam,

learned Government Advocate appearing for the official respondent and Mr.

Serto T. Kom, learned counsel appearing for the private respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong

 
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