T. Bina Devi vs State Of Manipur & 3 Ors
2022 Latest Caselaw 419 Mani

                       Digitally signed by LAISHRAM
LAISHRAM        DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2022.09.19 15:05:52
                +05'30'
                                                                                Item No. 45


                                              IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                    WP(C) No. 852 of 2019
                    T. Bina Devi                                        ...Petitioner/s
                             Vs.
                    State of Manipur & 3 ors.                           ...Respondent/s

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 19-09-2022 Heard Mr. M. Hemchandra, learned senior counsel

appearing for the petitioner ; Mr. A. Vashum, learned GA for the State

respondents and Mr. S. Suresh, learned counsel appearing for

respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE

Dhakeshori