State Of Manipur vs Okram Sonaljit @ Naoba
2022 Latest Caselaw 410 Mani

        Digitally
JOHN    signed by
        JOHN TELEN
                                                                        Item No.88

TELEN   KOM
        Date:
        2022.09.09               IN THE HIGH COURT OF MANIPUR
KOM     14:10:00
        +05'30'
                                           AT IMPHAL

                                      MC(Cril.A)No.25 of 2020
    State of Manipur
                                                                      ...Petitioner/s
               - Versus -

    Okram Sonaljit @ Naoba

                                                                    ...Respondent/s
                                           BEFORE
                             HON'BLE MR. JUSTICE MV MURALIDARAN

                                             ORDER

09.09.2022

[1] None appeared for the respondent whereas Mr. Y. Ashang,

learned PP for the applicant appeared.

[2] Mr. Y. Ashang, learned PP for the applicant represented

that he has filed this MC(Cril.A)No.25 of 2020 seeking to grant leave of

appeal against the Judgment and Order of acquittal dated 25.10.2019

passed by the Ld. Special Judge(POCSO), Imphal West in Spl. Trial

(POCSO) Case No.12 of 2015.

[3] Considering the submission of Mr. Y. Ashang, learned PP

for the applicant, this MC(Cril.A)No.25 of 2020 is allowed.

JUDGE [[[[[

John kom