Smt. Sapam Pyari Devi vs The Accountant General (A E)
2022 Latest Caselaw 454 Mani

                                                                             No. 4
                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
    LHAINEI Digitally
            by
                      signed


    CHONG LHAINEICHONG
            HAOKIP
            Date: 2022.10.12
    HAOKIP 15:04:19 +05'30'         WP(C) No. 30 of 2019

   Smt. Sapam Pyari Devi
                                                           .....Petitioner/s
    - Versus -
   The Accountant General (A E)
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.10.2022

Mr. Ch. Robinchandra, learned counsel appearing for the

petitioner submitted that the similar issue raised in the present writ petition

had already been decided by this Court in its judgment and order dated

13.07.2022 passed in WP(C) No. 574 of 2021 and that the said judgment

and order squarely covered the present writ petition.

Mr. S. Suresh, learned counsel appearing for the respondent No. 1

submitted that he may be given two weeks time to file counter affidavit on

behalf of the respondent No. 1 and also to examine the said judgment and

order.

As prayed for, list this case again on 10.11.2022.

JUDGE

Lhaineichong