Roshan Kshetrimayum vs Manipur Public Service ...
2022 Latest Caselaw 541 Mani

KABORA Digitally signed
        by
MBAM KABORAMBAM                                                                             Item No. 15
SANDEE SANDEEP    SINGH
        Date: 2022.11.30
P SINGH 13:05:47 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                       MC (Review. Pet.) No. 3 of 2022

                            Roshan Kshetrimayum
                                                                                        Applicant
                                                   Vs.
                            Manipur Public Service Commission; & Ors.
                                                                                    Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN

30.11.2022 Sanjay Kumar (C.J.):

Mr. RS Reisang, learned senior counsel, appears for the MPSC.

Mr. RK Umakanta, learned Government Advocate, placed on record a

copy of the judgment dated 17.08.2021 passed by the Supreme Court in Civil

Appeal No. 4840 of 2021.

Mr. Anjan Prasad Sahu, learned counsel for the applicant, seeks time to

go through the same.

Post on 11.01.2023.

                                      JUDGE                     CHIEF JUSTICE
         Sandeep




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