Radhakishore Wahengbam vs The State Of Manipur
2022 Latest Caselaw 535 Mani

LAIREN Digitally
       signed by
                                                                                         Item Nos. 7 & 8
MAYUM LAIRENMAYU
       M INDRAJEET
                                         IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH                                       AT IMPHAL
       Date:
EET    2022.11.24
       14:32:24
SINGH +05'30'                                 CRIL.PETN. No. 7 of 2021
                                                        With
                                               CRIL.PETN. No. 8 of 2021
                     Radhakishore Wahengbam
                                                                                          ....Petitioner
                                                          - Versus -

                     The State of Manipur
                                                                                         ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 24.11.2022

Mr. M. Gunedhor, learned counsel, appears for the petitioner.

Heard the arguments advanced by Mr. S. Nepolean, learned PP.

Judgment reserved.

CHIEF JUSTICE

Indrajeet