Md. Hassimuddin vs Chandra Bahadur Sunwar & 2 Ors
2022 Latest Caselaw 534 Mani

LAIREN Digitally
        signed by
MAYUM LAIRENMAYU
        M INDRAJEET
                                                                                            Item No. 22
INDRAJE SINGH
        Date:                            IN THE HIGH COURT OF MANIPUR
ET      2022.11.24
        14:31:39
SINGH +05'30'                                      AT IMPHAL
                                          CRP(CRP.Art.227) No. 46 of 2014
                      Md. Hassimuddin
                                                                                          ....Petitioner
                                                           - Versus -

                      Chandra Bahadur Sunwar & 2 ors.
                                                                                       ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 24.11.2022

Mr. H. Dijen, learned counsel, produced the recent judgment of the

Supreme Court in Civil Appeal No. 7266 of 2022, wherein it was held that it

would be permissible to convert a petition under Article 227 of the Constitution

into one under Section 115 CPC.

Mr. Ng. Premkumar, learned counsel, seeks time to ascertain the

legal position.

Post on 16.12.2022.

CHIEF JUSTICE

Indrajeet